M.K. Shrawat, Member - (1.) T.C.P. No. 1272/Tft8C/NCLT/MB/MAH/2Q17 The Learned Representatives of both the sides are present.
(2.) From the side of the Petitioner a Memo of Withdrawal dated 23.11.2017 is submitted and annexed with the Annexure of Memorandum of Understanding duly signed by the respective parties dated 20.11.2017.
(3.) The same is to be made part of the Order as Annexure.;