RAHUL SAYAL Vs. S S CONBUILD PVT LTD
LAWS(NCLT)-2017-5-123
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 16,2017

Rahul Sayal Appellant
VERSUS
S S Conbuild Pvt Ltd Respondents

JUDGEMENT

M.M. Kumar, Member - (1.) The matter has been called twice. Even in the post lunch session no one has appeared in support of the petition. Consequently, the petition is dismissed for non-prosecution.;


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