INDURE PVT LTD Vs. B K COAL FIELDS PVT LTD
LAWS(NCLT)-2017-9-110
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 12,2017

INDURE PVT LTD Appellant
VERSUS
B K COAL FIELDS PVT LTD Respondents

JUDGEMENT

M.M. Kumar, Member - (1.) Arguments heard. Order reserved.;


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