SHAH BROTHERS ISPAT PVT LTD Vs. DIAMOND ENGINEERING CHENNAI PVT LTD
LAWS(NCLT)-2017-5-74
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 31,2017

Shah Brothers Ispat Pvt Ltd Appellant
VERSUS
DIAMOND ENGINEERING CHENNAI PVT LTD Respondents

JUDGEMENT

- (1.) As the time of the court is over, the case is adjourned to 1.6.2017 at 2.30 P.M.;


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