JUDGEMENT
M M Kumar, Member -
(1.) Mr. Inderjeet Singh, learned Counsel for the respondent has shown us the proposal sent by petitioner that a sum of Rs. 4,61,370/- was to be paid. Accordingly, Bank Draft for a sum of Rs, 4,61,370/- has been prepared and details of the Bank Draft are as under: Demand Draft No. dated Drawn on Amount 288825 05.12.2017 Bank of India Rs. 4,61,370/- The Bank Draft has been handed over to the learned Counsel for the petitioner, who applies for time to seek instructions and file an affidavit with regard to the acceptance of the same and regularisation of the account of the Respondent. List for further consideration on 18.12.2017.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.