- (1.) Ma 334/2017 in CF No.1053/ I&BP/NCLT/MB/MAH/2017
(2.) On the application filed by the Committee of Creditors for appointment of Insolvency Resolution professional, since Insolvency and Bankruptcy Board of India has confirmed the name of Insolvency Resolution Professional Mr. Anil Goel (IBBI/IPA-001/IP-P00118/2017-18/10253) , this application is allowed appointing Mr. Anil Goel as Insolvency Resolution professional until further orders.;