DREESHTI AIRTECH SOLUTIONS Vs. AMR INFRASTRUCTURES PVT LTD

LAWS(NCLT)-2017-5-64

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 26,2017

DREESHTI AIRTECH SOLUTIONS Appellant

VERSUS

AMR INFRASTRUCTURES PVT LTD Respondents

- (1.) At the request of the Learned Counsel for the parties, matter is adjourned to 6.7.2017.;