Shiv Ram Bairwa, Member - (1.) The counsel for the petitioner has sought two weeks time to file compliance affidavit in terms of notification No. G.S. R 1119 (E) dated 7.12.2016 and affidavit of service in term of rule 4 (3) of the Insolvency And Bankruptcy (Application to Adjudicating Authority) Rules, 2016. List the matter on 04.07.2017.;