JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) None present for Applicant/ Corporate Debtor/ Original Applicant. Learned Advocate Mr. Siddharth Samal present for Original Respondent (State Bank of India) .
(2.) Respondent counsel reported that copy of application not received.
(3.) Applicant is directed to serve copy of application on State Bank of India.;
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