MHDS STONE EDGE LIMITED Vs. REGISTRAR OF COMPANIES
LAWS(NCLT)-2017-11-150
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 27,2017

MHDS STONE EDGE LIMITED Appellant
VERSUS
REGISTRAR OF COMPANIES Respondents

JUDGEMENT

H.P. Chaturvedi, Member - (1.) Mrs. Shruti Srivastava, PCS for the petitioner Company. Shri Krishna Dev Vyas, the Central Govt. Standing Counsel for the ROC, Kanpur are present.
(2.) Final arguments of PCS/ learned counsel on behalf of both parties
(3.) We have gone through the averments made in the present Company Petition as well as in the Report of the ROC, Kanpur.;


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