PENUGONDA SATISH BABU Vs. AMRAPALI BIOTECH INDIA PVT LTD

LAWS(NCLT)-2017-5-54

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 22,2017

PENUGONDA SATISH BABU Appellant

VERSUS

AMRAPALI BIOTECH INDIA PVT LTD Respondents

- (1.) Learned Counsel for the parties apply for more time.
(2.) List on 26th of May 2017.;