Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Wasif S. Kadri present for operational creditor/ Applicant. Learned Advocate Mr. Harmish Shah present for Respondent.
(2.) Objections filed by Respondent Counsel on 19.07.2017 in Registry.
(3.) Written arguments filed by Learned Counsel for Applicant.;