Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Pavan Godiawala with Learned Advocate Mr. Rajendra Golani with Learned Advocate Mr. Ishan Shah present for Corporate Debtor/ Applicant. None present for Respondent.
(2.) Applicant filed addresses of unsecured creditors and compliance of Annexure VI e. Heard arguments of Learned Counsel for Applicant.
(3.) No representation for Respondent. List the matter on 25.07.2017 for hearing Respondent arguments before admission.;