JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Maulik Nanavati with Learned Advocate Ms. Nikita Mehta i/b Nanavati & Co. present for Applicant. Learned Advocate Ms. Lilu Bhaya present for Respondent No.2 in IA 328/2017.
(2.) Rp Mr. Sundaresh Bhat present.
(3.) Rp filed this application seeking a direction to set aside the notice dated 28.09.2017 issued by DGVCL and not to disconnect electricity supply to M/s. ABG Shipyard Ltd invoking sub section (2) of section 14 of the code.;
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