JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Ranjit Shetty with Learned Advocate Mr. Anuj Trivedi i/b Trivedi Law Chambers present for Operational Creditor/ Petitioner. Learned Advocate Mr. Kunal Vyas present for Respondent. Affidavit of proof of service of copy of the petition on the Respondent filed.
(2.) Affidavit of the petitioner filed stating personal service could not be affected due to closure of registered office of respondent.
(3.) Learned Advocate Mr. Kunal Vyas filed Vakalatnama for Respondent. For objections and hearing, list the matter on 10.07.2017.;
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