IN RE Vs. TEKNOW CONSULTANTS AND ENGINEERS PVT LTD
LAWS(NCLT)-2017-8-366
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 23,2017

IN RE Appellant
VERSUS
Teknow Consultants And Engineers Pvt Ltd Respondents

JUDGEMENT

- (1.) The reply has been filed by the respondents. The matter has been argued out. Ld. Senior counsel for the respondents prays for opportunity to clarify certain points.
(2.) Let the same be done on an affidavit. To come up on 25lh August 2017.;


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