RAHUL SAYAL Vs. S S CONBUILD PVT LTD
LAWS(NCLT)-2017-5-193
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 22,2017

Rahul Sayal Appellant
VERSUS
S S Conbuild Pvt Ltd Respondents

JUDGEMENT

M. M. Kumar, Member - (1.) The Applicant shall serve a copy of this order on the respondent so that the applicant may appear on the adjourned date, if so desired. List on 29th May, 2017.;


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