JAI AMBE ENTERPRISE Vs. A R COATING SOLUTIONS INDIA PVT LTD
LAWS(NCLT)-2017-9-20
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 04,2017

Jai Ambe Enterprise Appellant
VERSUS
A R COATING SOLUTIONS INDIA PVT LTD Respondents

JUDGEMENT

- (1.) For the Professional appearing from the Petitioner's side has filed a memo of withdrawal on this Company Petition with a liberty to file a fresh petition, this Petition is hereby dismissed as withdrawn with liberty.;


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