INTER SECURITIES PVT LTD Vs. SUPREME WOOD PRODUCTS PVT LTD
LAWS(NCLT)-2017-11-622
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 21,2017

Inter Securities Pvt Ltd Appellant
VERSUS
Supreme Wood Products Pvt Ltd Respondents

JUDGEMENT

- (1.) Prayer is allowed. Petition is dismissed as withdrawn.;


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