JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Pavan Godiawala present for Applicant. Learned Advocate Mr. Ritu Raj Meena present for Respondent. Learned Advocate Mr. Vinay Bairagra i/b Learned Advocate Ms. Himani Kini present for IOB.
(2.) Learned Advocate Mr. Pranav Desai present for UCO Bank in IA 340/2017. Both sides counsels represented that Special Civil Application no. 14185/2017 is pending before Hon'ble High Court of Gujarat and the matter is listed on 23.11.2017. Hence, this the matter on 30.11.2017.;
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