HIMALAYA TRANS-LOGISTICS PVT LTD Vs. WIND WORLD (INDIA) LTD
LAWS(NCLT)-2017-7-411
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 28,2017

HIMALAYA TRANS-LOGISTICS PVT LTD Appellant
VERSUS
WIND WORLD (INDIA) LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Vaibhavi Parikh present for Operational Creditor/ Applicant. Learned Advocate Mr. Anip Gandhi present for Respondent.
(2.) Learned Advocate Mr. Anip Gandhi filed Vakalatnama for Respondent. Learned counsel for Respondent requested time for filing objections.
(3.) Respondent shall file objections on or before 02.08.2017 after serving copy in advance to the Applicant. List the matter on 02.08.2017 for objection and for hearing.;


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