GAURAV AGGARWAL & ANR Vs. DIVINE INFRACON PVT LTD
LAWS(NCLT)-2017-9-295
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 28,2017

Gaurav Aggarwal And Anr Appellant
VERSUS
DIVINE INFRACON PVT LTD Respondents

JUDGEMENT

- (1.) This ease has been received on transfer from the Principal Bench.
(2.) This bench is also apprised thai a petition For initiating Insolvency Resolution process is pending consideration before the Court No. 1 To come up for further consideration on 25th October, 2017.;


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