VITOL SA Vs. ASIAN NATURAL RESOURCES (INDIA) LTD & ORS
LAWS(NCLT)-2017-9-264
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 19,2017

Vitol Sa Appellant
VERSUS
Asian Natural Resources (India) Ltd And Ors Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Senior Advocate Mr. Saurabh Soparkar with Learned Advocate Mr. Aditya Krishnamurthy with Learned Advocate Ruchir Goenka with Learned Advocate Mr. Monaal Davawala present for Applicant. Learned Advocate Mr. Arjun Sheth present for Respondent Nos. 13 to 18. Learned Advocate Mr. Baiju Bhagat present for Respondent (IDBI) in IA 230/2017.
(2.) None present for IRP, IRP already filed report on 05.09.2017.
(3.) Heard arguments of Learned Senior Counsel appearing for Applicant and Learned Counsel appearing for Financial Creditor and Learned Counsel for Directors of the Company.;


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