KAILASH T SHAH RP (GURINANDAN FASHIONS PVT LTD ) Vs. POOJA TEX-PRINTS PVT LTD
LAWS(NCLT)-2017-10-198
NATIONAL COMPANY LAW TRIBUNAL
Decided on
October 24,2017
KAILASH T SHAH RP (GURINANDAN FASHIONS PVT LTD )
Appellant
VERSUS
POOJA TEX-PRINTS PVT LTD
Respondents
JUDGEMENT
-
(1.) None present for RP. None present for Respondent in IA 342/2017. RP is directed to issue notice to the Pooja TEX Prints Pvt Ltd (Corporate Debtor) and shall file proof of service. List the matter on 17.11.2017.;
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