- (1.) Learned Advocate Mr. Arjun Sheth with Learned Advocate Ms. Krina Parekh present for Operational Creditor/Petitioner.
(2.) None present for Respondent. Proof of service of notice on Respondent not filed. t - Petitioner Counsel represented that notice sent to respondent returned unserved. Returned cover not filed. Petitioner shall file unserved cover. List the matter on 17.01.2018.;