VALUE LINE INTERIORS PVT LTD Vs. ORRIS INFRASTRUCTURE PVT LTD
LAWS(NCLT)-2017-7-108
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 27,2017

VALUE LINE INTERIORS PVT LTD Appellant
VERSUS
Orris Infrastructure Pvt Ltd Respondents

JUDGEMENT

- (1.) Re-Notify this case on 31st July 2017.;


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