E-TRAVEL SOLUTIONS IND PVT LTD Vs. ROC CHENNAI
LAWS(NCLT)-2017-11-512
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 15,2017

E-Travel Solutions Ind Pvt Ltd Appellant
VERSUS
ROC CHENNAI Respondents

JUDGEMENT

K Anantha Padmanabha Swamy, Member - (1.) Shri M. Murali, PCS representing the applicant present. Shri B. Sridhar, Dy.ROC present. Heard both the sides. Order is reserved.;


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