JUDGEMENT
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(1.) Learned PCS Mr. Ashish Doshi present for Financial Creditor/ Petitioner. Learned FCA Mr. Hiten Parikh present for Respondent. Proof of service of copy of application on Respondent filed.
(2.) Learned FCA Mr. Hiten Parikh filed Memorandum of Appearance for Respondent. List the matter on 09.11.2017 for objections of Respondent and for hearing before admission along with CP(IB) filed by Asset Reconstruction Company (India) Ltd against Shah Alloys Ltd.;
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