ABG SHIPYARD LTD Vs. ICICI BANK LTD & ORS
LAWS(NCLT)-2017-10-251
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 12,2017

Abg Shipyard Ltd Appellant
VERSUS
ICICI BANK LTD AND ORS Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Maulik Nanavati i/b Nanavati Associates present for Applicant (IRP) . None present for Respondent in IA 328/2017.
(2.) Heard arguments of Learned Counsel for applicant. Application is admitted.
(3.) Applicant is directed to issue notice to Regional Director and ROC to appear in person or through professional and state their objections, if any, on or before 25.10.2017. List the matter on 25.10.2017.;


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