Manorama Kumari, Member - (1.) Learned Advocate Mr. Vishal Jattar i/b India Law Alliance present for Operational Creditor/Petitioner.
(2.) Learned Advocate Mr. Anip Gandhi present for Respondent.
(3.) Proof of service of notice of date of hearing on Respondent filed. Learned Advocate Mr. Anip Gandhi filed Vakalatnama for Respondent.;