P MAHENDRA & CO Vs. DIVINE ENGINEERING & ALLIED PRODUCTS PVT LTD
LAWS(NCLT)-2017-12-375
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 12,2017

P Mahendra And Co Appellant
VERSUS
Divine Engineering And Allied Products Pvt Ltd Respondents

JUDGEMENT

- (1.) Prayer is allowed. Petition is dismissed as withdrawn.;


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