RENISH PETROCHEM FZE Vs. ARDOR GLOBAL PVT LTD
LAWS(NCLT)-2017-7-247
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 18,2017

RENISH PETROCHEM FZE Appellant
VERSUS
ARDOR GLOBAL PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Navin Pahwa present for Operational Creditor/ Applicant. Learned Advocate Mr. Gopi Sisodiya present for Respondent. None present for other Respondents.
(2.) Today Registry brought to the notice of this Tribunal that a caveat application no 10/2017 filed by Central Bank of India Ahmedabad on 03.07.2017 is there.
(3.) In the office note it is originally mentioned as no caveat.;


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