NUPOWER RENEWABLES PVT LTD Vs. CAPE INFRASTURCTURE PVT LTD
LAWS(NCLT)-2017-6-100
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 22,2017

NUPOWER RENEWABLES PVT LTD Appellant
VERSUS
CAPE INFRASTURCTURE PVT LTD Respondents

JUDGEMENT

K Anantha Padmanabha Swamy, Member - (1.) Counsel for petitioner present and prayed time for submitting arguments as the senior counsel could not attend the Tribunal today. Time extended at request. Put up on 03.07.2017 at 10.30 A.M.;


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