ENKON PVT LTD Vs. PERCEPT OUT OF HOME PVT LTD
LAWS(NCLT)-2017-11-221
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 28,2017

ENKON PVT LTD Appellant
VERSUS
PERCEPT OUT OF HOME PVT LTD Respondents

JUDGEMENT

- (1.) None present from the side of the Petitioner.
(2.) The Learned Representative of the Respondent is present.
(3.) One of the Authorized Representative of the Company in person present.;


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