JUDGEMENT
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(1.) Learned Advocate Mr. Ishan Shah present for Applicant(IRP) . Learned Advocate Mr. Ritu Raj Meena present for Respondent no. 1 (MGVCL) in IA 340/2017. Learned Advocate Mr. Ritu Raj Meena filed Vakalatnama for Respondent no. 1. Objections filed by Respondent no. (MGVCL) .
(2.) Applicant is directed to serve notice of date of hearing to Respondent no. 2 and 3, shall file proof of service. Respondent no. 2 and 3 shall file objections, if any, within one week serving copy in advance to other side.
(3.) List the matter on 06.11.2017.;
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