VITOL S A Vs. BHATIA GLOBAL TRADING LTD
LAWS(NCLT)-2017-8-326
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 17,2017

Vitol S A Appellant
VERSUS
Bhatia Global Trading Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Monaal Davawala present for Applicant (VITOL S.A) .
(2.) None present for Respondent. At request of Learned Counsel for applicant to hear on maintainability of the application. r List the matter on 21.08.2017.;


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