R RAGHAVENDRAN Vs. STATE BANK OF INDIA & 2 ORS

LAWS(NCLT)-2017-12-200

NATIONAL COMPANY LAW TRIBUNAL

Decided on December 19,2017

R Raghavendran Appellant

VERSUS

State Bank Of India And 2 Ors Respondents

JUDGEMENT

Ch. Mohd Sharief Tariq, Member - (1.) Rp in person present along with Counsels. Matter is posted for arguments. Put up on 04.01.2018 at 10.30 A.M.;

Click here to view full judgement.