INOX AIR PRODUCTS PVT LTD Vs. TWENTY FIRST CENTURY WIRE RODS LTD
LAWS(NCLT)-2017-7-98
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 20,2017
INOX AIR PRODUCTS PVT LTD
Appellant
VERSUS
TWENTY FIRST CENTURY WIRE RODS LTD
Respondents
JUDGEMENT
- (1.) Arguments heard. Order reserved.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.