INOX AIR PRODUCTS PVT LTD Vs. TWENTY FIRST CENTURY WIRE RODS LTD
LAWS(NCLT)-2017-7-98
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 20,2017

INOX AIR PRODUCTS PVT LTD Appellant
VERSUS
TWENTY FIRST CENTURY WIRE RODS LTD Respondents

JUDGEMENT

- (1.) Arguments heard. Order reserved.;


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