INDIA BULLS HOUSING FINANCE LTD Vs. DELTRONIX INDIA LTD
LAWS(NCLT)-2017-10-86
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 09,2017

INDIA BULLS HOUSING FINANCE LTD Appellant
VERSUS
DELTRONIX INDIA LTD Respondents

JUDGEMENT

- (1.) Order reserved.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.