RUDRA MERCANTILE PVT Vs. HARI MACHINE LIMITED
LAWS(NCLT)-2017-12-892
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 04,2017
Rudra Mercantile Pvt
Appellant
VERSUS
Hari Machine Limited
Respondents
JUDGEMENT
- (1.) Prayer is allowed. Petition is dismissed as withdrawn.;
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