GAUTAM IRON AND STEEL TRADING COMPANY Vs. VIJSUN ENGINEERS PVT LTD

LAWS(NCLT)-2017-12-47

NATIONAL COMPANY LAW TRIBUNAL

Decided on December 05,2017

GAUTAM IRON AND STEEL TRADING COMPANY Appellant

VERSUS

VIJSUN ENGINEERS PVT LTD Respondents

JUDGEMENT

M.K. Shrawat, Member - (1.) Tcp 998/I&BC/NCLT/MB/MAH/2017 Learned Representative of the Respondent and Petitioner stated that an "amicable settlement" is expected shortly.
(2.) Hence adjourned to 08.01.2018.;

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