- (1.) Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Operational Creditor/Petitioner. Learned Advocate Ms. Megha Jani with Learned Advocate Ms. Amrita Patel present for Respondent.
(2.) Heard arguments of Learned Counsel for petitioner and Learned Counsel for Respondent.
(3.) Order reserved.;