PUNJAB NATIONAL BANK Vs. ABXL RETAILS (I) PVT LTD
LAWS(NCLT)-2017-9-232
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 13,2017

PUNJAB NATIONAL BANK Appellant
VERSUS
ABXL RETAILS (I) PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Anip Gandhi present for Applicant/ Financial Creditor.
(2.) None present for Respondent. Proof of service of notice of date of hearing on Respondent filed stating that covers returned unserved.
(3.) Certificate under the Bankers Books Evidence Act filed.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.