Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Rahil Jain present for Financial Creditor/ Petitioner. Learned Advocate Mr. Kunal Vyas present for Respondent.
(2.) Learned Advocate Mr. Kunal Vyas filed Vakalatnama for Respondent.
(3.) Letter of proof of service of petition on Respondent filed.;