NITIN MAGO & ORS Vs. AMR INFRASTRUCTURE LTD

LAWS(NCLT)-2017-12-190

NATIONAL COMPANY LAW TRIBUNAL

Decided on December 15,2017

NITIN MAGO And ORS Appellant

VERSUS

AMR INFRASTRUCTURE LTD Respondents

M M Kumar, Member - (1.) List the matter on 20th December, 2017 at 3.00 p.m.;