PR INTERNATIONAL Vs. GTHS RETAILS PVT LTD
LAWS(NCLT)-2017-7-88
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 18,2017

Pr International Appellant
VERSUS
Gths Retails Pvt Ltd Respondents

JUDGEMENT

- (1.) Notice to the respondents returnable on 24th July 2017.Dasti.;


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