JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Nandish Chudgar i/b Nanavati & Associates present for Operational Creditor/Petitioner.
(2.) Learned Advocate Ms. Megha Jani present for Respondent. Objections filed. At request of learned Counsel for petitioner. I r w List the matter on 24.11:2017.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.