INDIA BULLS HOUSING FINANCE LTD Vs. DELTRONIX INDIA LTD

LAWS(NCLT)-2017-9-109

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 07,2017

INDIA BULLS HOUSING FINANCE LTD Appellant

VERSUS

DELTRONIX INDIA LTD Respondents

- (1.) On the joint request made by the learned counsel for the parties, hearing is deferred to 27.09.2017.;