SUNIL SUNDERLAL LUHAR (GAYTECH ENGINEERING PVT LTD ) Vs. INDIAN BANK
LAWS(NCLT)-2017-10-280
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 24,2017

SUNIL SUNDERLAL LUHAR (GAYTECH ENGINEERING PVT LTD ) Appellant
VERSUS
INDIAN BANK Respondents

JUDGEMENT

- (1.) None present for Corporate Debtor/ Petitioner.
(2.) None present for Respondent. Proof of dispatch of copy of application on Respondent filed. Petitioner is directed to serve notice of date of hearing along with copy of order and file proof of service. List the matter on 16.11.2017 for objections of Respondent and for hearing before admission.;


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