AARTI INDUSTRIES LTD Vs. KHUSHBU VINYL PVT LTD
LAWS(NCLT)-2017-12-364
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 12,2017

Aarti Industries Ltd Appellant
VERSUS
Khushbu Vinyl Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Rashesh Parikh with Learned Advocate Mr. Kishan Dave present for Operational Creditor/Petitioner. Learned Advocate Mr. Harmish Shah present for Respondent.
(2.) At request of both sides.
(3.) List the matter on 11.01.2018.;


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